MD. MOSTAFA PARHAD HOSSAIN & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
LAWS(CAL)-2017-4-169
HIGH COURT OF CALCUTTA
Decided on April 07,2017

Md. Mostafa Parhad Hossain And Ors. Appellant
VERSUS
The State of West Bengal and Ors. Respondents

JUDGEMENT

I.P.MUKERJI,J. - (1.) The selection process for the post of Executive Assistant of Gram Panchayat and Panchayat Samiti in Cooch Behar is questioned by the writ petitioners in this writ application.
(2.) On 5th December, 2013, an advertisement was issued from the Office of the District Magistrate, Cooch Behar inviting applications to fill up 13 anticipated vacancies. On 26th August, 2014 in a meeting of the District Level.
(3.) Selection Committee it was resolved that the answer scripts would be evaluated by following a negative marking system by deduction of one mark for every three wrong answers. This presupposes that the questions would have a multiple choice of answers of which one has to be selected by the candidate.;


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