MADAN GOPAL SEN Vs. SM. ARCHANA PAL AND ANOTHER
LAWS(CAL)-2017-6-206
HIGH COURT OF CALCUTTA
Decided on June 16,2017

Madan Gopal Sen Appellant
VERSUS
Sm. Archana Pal And Another Respondents

JUDGEMENT

MIR DARA SHEKO,J. - (1.) Affidavit of service as filed by learned counsel for the petitioner be kept on record.
(2.) Despite service of notice none appears to represent the opposite parties.
(3.) Heard Mr. Priyabrata Ghosh, learned counsel, representing the petitioner.;


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