- (1.) Considering the nature of the case and after hearing the learned Advocates of the parties, we are of the view that it will be proper for this Court to dispose of the appeals finally. Accordingly, we take up the matter after dispensing with the filing of informal paper books. The matter may be treated as on days list and the same is taken up for hearing in presence of the both the parties.
(2.) The subject-matter of challenge in the present appeal is an order dated 29.08.06 passed by the learned Single Judge of this Court in W.P. No. 16008 (W) of 2004. Challenging the said order, two appeals were preferred one by Chairman, West Bengal Central School Service Commission & Ors and another by State of West Bengal. Accordingly, both the matters are taken up analogously for final disposal.
(3.) On an application filed by the writ petitioner/respondent No. 1 for appointment in the post of assistant teacher in Geography, she was selected and empanelled by the Regional School Service Commission (SR). She was, therefore, recommended for appointment by the Commission to Gopal Kata Jelepara High School in the District of South 24-Parganas. Pursuant to such recommendation, appointment letter was issued and the petitioner joined her place of posting on 20th February, 2004.;