CHAIRMAN NADIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. JYOTSNA RANI RAY
LAWS(CAL)-2007-12-15
HIGH COURT OF CALCUTTA
Decided on December 19,2007

CHAIRMAN, NADIA DISTRICT PRIMARY SCHOOL COUNCIL Appellant
VERSUS
JYOTSNA RANI RAY (SARKAR) Respondents

JUDGEMENT

- (1.) SHRI Subham Dutta, Employment Exchange officer is present today before this Court. The appeal is taken up for hearing.
(2.) HEARD the learned Advocates appearing for the parties.
(3.) CHALLENGING the Judgment and order dated 7th May, 2001 passed by the learned Trial Judge in W. P. No. 16028 (W) of 1999 this appeal has been preferred by the Chairman, Nadia District Primary School Council.;


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