SHIBANI DAS Vs. STATE OF W B
LAWS(CAL)-2007-12-48
HIGH COURT OF CALCUTTA
Decided on December 10,2007

SHIBANI DAS Appellant
VERSUS
STATE OF WEST BENGAL Respondents

JUDGEMENT

- (1.) AFFIDAVIT-OF-SERVICE filed on behalf of the writ petitioner may be kept on record.
(2.) HEARD the learned Advocates appearing on behalf of the parties.
(3.) NONE appears on behalf of the school authorities when the matter is called.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.