JUDGEMENT
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(1.) This is a criminal revisional application under sections 397 and 482 of
Code of Criminal Procedure, 1973 challenging an order passed by the learned
Sessions Judge dated May 29, 2007 passed in Criminal Revision No. 28 of 2006.
(2.) Anil Kumar was a navik of Coast Guard. The police recovered a
computer and a printer as also large number of forged ship tickets and rubber
stamps from the residence of the said Anil Kumar. Similar incriminating
materials were, also, recovered from
the houses of Ramakrishna Rao, Foreman
Electrician, Naval Ship Repair Yard, Gandhi Behara, leading Head Fireman,
Naval Ship Repair Yard and V. Kasilingam, Cook of the ship Jarawa.
(3.) Admittedly, Anil Kumar was a naval defence personnel, but all his
accomplishes were civilian employees.;
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