Debasish Kar Gupta, J. - (1.) This application is filed by the applicant/writ petitioner for review of the judgment dated March 12, 2007 passed in W.P.C.T. (AN) No. 216 of 2006.
(2.) The writ petition being W.P.C.T. (AN) No. 216 of 2006 was filed by the applicant challenging the judgment dated November 24, 2006 passed by the Central Administrative Tribunal, Calcutta Bench in O.A. No. 120/ A & N/03. By virtue of the above judgment, the learned Tribunal dismissed the aforesaid application and consequent thereupon rejected the claim of the applicant to extend the benefit of the scale of pay of Rs. 10,000 - 15,200 to him which was the scale of pay fixed for the Senior Programmer appointed elsewhere in the Department of Information Technology/National Informatics Centre. The above writ petition was dismissed on contest by Division Bench of this Court as per judgment dated March 12, 2007.
(3.) The subject-matter of review in this application is the above judgment dated March 12, 2007.;