Satyabrata Sinha, J. - (1.) This appeal is directed against a judgment aud order dated 30th September 1993, passed by a learned single Judge of this court in CO. No. 17659 (W) of 1993, whereby and whereunder the writ application was disposed of with certain directions.
(2.) The fact of the matter lies in a very narrow compass.
(3.) Murshidabad DCC Bank Limited is a Central Society. Allegedly, its shareholders are divided into 4 categories.;