S.B. Sinha, J. - (1.) Both the appeals being interrelated were taken up for hearing together and are being disposed of by this common judgment.
(2.) F.M.A.T. No. 3608/91 arises out of judgment dated June 20, 1991 passed by M. Mazumder, J. whereas F.M.A.T. No. 2709/94 arises out of an order dated August 11, 1994 passed by S.K. Mukherjee J. in CO. No. 11070 (W)/89 filed by Sanghamitra Ghosh (De) (hereinafter referred to as Ghosh) who was the writ Petitioner in CO. No. 12833 (W) 91. She has also filed a cross -objection as against a portion of the judgment dated June 20, 1991 which has been marked as C.O.T. No. 813 of 1992.
(3.) The question which arises for consideration in this application is as to whether the writ Petitioner Sanghamitra Ghosh (De) or the Respondent No. '6' was to be appointed as an organiser assistant teacher in bio -science in Uttar Jhaparda Saradamoni Balika Vidyalaya which is a 4 -Class Junior High School (hereinafter referred to as the 'said School').;