LILAMOY GHOSH, J. - (1.) THE petitioner husband has filed this revisional application but nobody has appeared for him at the hearing.
(2.) MR . Ashok Kumar Mukherjee, the learned Advocate, has appeared for the O. P. wife Shekila Begum.
(3.) MRS . Pronoti Goswami, the learned Advocate has appeared for the State. Having gone through the record I find there is no ground for interference.;