SHIVAKANT PRASAD, J. - (1.) The petitioner, a widow of the deceased Bhabani Prasad Majumdar who was an approved Assistant Teacher. On 27.11.2001 the respondent no. 3 approved the appointment of the deceased husband of petitioner as a Headmaster in Domohani Jr. High School who discharged his duties with responsibilities, but husband died in harness on 21.4.2007.
(2.) The deceased husband was sole earning member of the family and due to the sudden death of the husband of the petitioner, the family of the petitioner has been facing tremendous financial hardship.
(3.) The petitioner passed the Madhyamik Examination in the year 1988 and Higher Secondary Examination in the year of 1991.;