JUDGEMENT
Shivakant Prasad, J. -
(1.) This is a suit for money claim valued at Rs. 46,57,024/-.
(2.) Plaint case in brief is that at all material times the plaintiff company has been and is still carrying on non-Banking business and is a Non-Banking Financial Company registered with Reserve Bank of India.
(3.) The defendant company is also carrying on various types of commercial business.;
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