JUDGEMENT
TAPASH MOOKHERJEE,J -
(1.) The jute used to be known as the "Golden Fibre" at one point of time. The jute industry was a robust industry having huge contributions to the economic growth of the Eastern part of the
country, particularly in West Bengal. The major jute growing areas are located in West Bengal;
consequently all major jute mills are also located in West Bengal. But the industry has lost its glory
to many extents with the passage of time being confronted by several factors. Jute industry is
basically a labour intensive industry and it has a huge potential for employment. It has a very good
potential for earning foreign exchange by export also. The industry is under the control of Ministry
of Textiles, Union of India.
(2.) Having realised the importance of the jute industry and the problems being faced by the industry, the Ministry of Textiles, Government of India with a long term vision launched a comprehensive
plan for the overall development of the Jute Industry as a whole, starting from the research,
development, production and quality improvement of the raw jute to modernisation and
technological upgradation of the jute industry, under a scheme named as 'Jute Technology Mission'.
The said overall mission is classified under four Mini-Missions.
(3.) The present Writ Petition relates to the Mini-Mission-IV, the object of which is modernisation and technological upgradation of jute industry and also designing and developing jute diversified
products.;
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