JUDGEMENT
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(1.) On 29th January, 1977 the State of West Bengal granted a long lease of plot No.4, Block- BD Sector-I, Salt Lake City, District-North 24 Parganas, measuring 5.9842 cottahs in favour of Bhabotosh Chatterjee, the respondent no.5.
(2.) Although the sanctioned plan was only for construction of the ground floor, Bhabotosh build two more storeys over it. Now, I will refer to the entire premises as "the property".
(3.) He started erecting a building with the help of a promoter. The promoter had a meter which supplied electricity to the second floor. It was in the name of one Papiya Guha.;
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