NIHAR RANJAN BISWAS Vs. THE STATE OF WEST BENGAL
LAWS(CAL)-2016-2-88
HIGH COURT OF CALCUTTA
Decided on February 25,2016

Nihar Ranjan Biswas Appellant
VERSUS
The State Of West Bengal Respondents

JUDGEMENT

DEBANGSU BASAK,J. - (1.) Re : RVW 299 of 2015. The petitioner seeks review of my order dated March 11, 2015 passed in W.P. 34322 (w) of 2013.
(2.) The writ petitioner had sought Category 'A' pay scale for primary school teacher in view of his obtaining diploma in elementary education in terms of a Government circular dated March 4, 2013.
(3.) By my order dated March 11, 2105 I had dismissed the writ petition.;


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