ANINDYA GUHA Vs. STATE OF WEST BENGAL & ORS.
LAWS(CAL)-2016-8-31
HIGH COURT OF CALCUTTA
Decided on August 19,2016

Anindya Guha Appellant
VERSUS
STATE OF WEST BENGAL AND ORS. Respondents

JUDGEMENT

SHIVAKANT PRASAD, J. - (1.) The petitioner is a Bachelor of Science having a Bachelor's Degree in Education.
(2.) The petitioner was selected for the said post of Assistant Teacher in Bio -Science in the school and by a letter dated 05.3.2012 the respondent no. 4 appointed the petitioner in the said post.
(3.) The petitioner immediately joined the school in the said post on 16.3.2012 and since then he has been performing his duties as a Teacher in the said post to the satisfaction of the authorities of the school and the pupil of the school.;


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