ALOKA SINGHA Vs. SURYA KANTA SINGHA AND ANOTHER
LAWS(CAL)-2016-8-138
HIGH COURT OF CALCUTTA
Decided on August 10,2016

ALOKA SINGHA Appellant
VERSUS
SURYA KANTA SINGHA AND ANOTHER Respondents

JUDGEMENT

- (1.) Affidavit of service, filed in Court today, be taken on record.
(2.) Despite service no one appears for the opposite parties.
(3.) This revisional application is directed against Order No. 21 dated 28th April, 2010 passed by the learned Civil Judge (Senior Division), Malda in Money Suit No. 18 of 2004.;


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