BISWANATH SOMADDER,J. - (1.) Let the affidavit of service filed in Court today indicating service of notice of the memo of appeal along with the application for stay, in terms of the order dated 11th January, 2016, be kept on record.
(2.) In spite of service of notice, none appears on behalf of the respondent nos. 1 to 9/writ petitioners. The appeal is taken up for consideration upon treating the same as on day's list along with the application for stay.
(3.) This appeal as well as the application for stay arises out of a judgment and order dated 13th May, 2015, whereby the learned Single Judge has proceeded to issue, inter alia, a mandatory direction upon the Child Development Project Officer, Mekliganj, Integrated Child Development Project, District - Cooch Behar, to regularize the service of all the writ petitioners in the vacant posts of Anganwadi Workers within a certain time -frame after their reinstatement to the post of Anganwadi Sahayikas.;