Debangsu Basak, J. - (1.) These two writ petitions have been taken up for hearing as they involve substantially similar issues.
(2.) W.P. No. 140 of 2007 has been filed by Ex -Officers of Reserve Bank of India.
(3.) W.P. No. 1467 of 2006 has been filed by ex -employees other than ex -officers of Reserve Bank of India.;