Subrata Talukdar, J. - (1.) Both the writ petitions are heard analogously since common points are involved and stand disposed of by this common judgment and order.
(2.) Sri Biswanath Chakraborti, Ld. Counsel appears with Sri Krishnendu Bera, Ld. Counsel for the petitioner in both the writ petitions.
(3.) In WP 28306(W) of 2014 the State -respondents are represented by Sri Sushovan Sengupta, Ld. Senior Government Advocate with Sri Subir Pal, Ld. Counsel. In WP 28307(W) of 2014 the State -respondents are represented by Sri Amitesh Benerjee, Ld. Senior Government Advocate.;