AKASH SINHA Vs. THE STATE OF WEST BENGAL & ORS
LAWS(CAL)-2016-7-13
HIGH COURT OF CALCUTTA
Decided on July 20,2016

Akash Sinha Appellant
VERSUS
The State Of West Bengal And Ors Respondents

JUDGEMENT

SHIVAKANT PRASAD, J. - (1.) Chronological events leading to the instant application is that the writ petitioner passed Indian Council of Secondary Examination (ICSE) in the year 2014 securing good marks (Grade -A) in the said examination with EQ. No. 800766809 and received the ICSE pass certificate whose number being EQ. No. 90075754.
(2.) After the said examination he was admitted to Delhi Public School, Megacity, Kolkata Kalikapur, Raharhat, 24 -Parganas (North) in Class -XI on 17.04.2014 in Commerce Branch with subject specifications "English, Commerce, Mathematics, Economics, Accounts, Physical Education", affiliated to Council of Indian School Certificate Examination (ISC) and his name was registered by the Council for Indian School Certificate Examination and obtained his registration card being Unique I.D. No. 5672096 issued by the Council for Indian School Certificate Examination with heading 'ISC -2016.' After promotion to Class -XII from Class -XI at Delhi Public School, Megacity, Kolkata he was obliged to take transfer from Delhi Public School, Megacity, Kolkata to St. Xavier's English School, Konnagar near his home on health ground. Both the Schools are affiliated to the Council of Indian School Certificate Examination (ISC) and on getting transfer certificate, he was admitted on 24.04.2015 in Xavier's English School, Konnagar with the Transfer Certificate being Serial No. DPSMK/TC/14 -15/0255 dated 06.04.2015, having Registration No. D -7450 wherein it is clearly stated that 'PROMOTION HAS BEEN GRANTED' to Class -XII and he studied in the said School attending regularly paying the necessary fees which were duly received by the School Authority.
(3.) He appeared in the Test Examination of Class -XII as conducted by the Xavier's English School, Konnagar and the result of such examination was published and he was declared qualified by the School Authority in their notice board and he obtained 51% marks as shown in the selected candidates list Sl. No. 27 of such list.;


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