Jayanta Kumar Biswas, J. - (1.) The first petitioner claims that he is a member of the managing committee. The second to sixth petitioners claim that they are guardians of students at Nahana Sadharan Vidyabhavan, Birbhum.
(2.) They are questioning the steps taken by the managing committee of the school in connection with the selection process initiated for appointing a non-teaching member of the staff. It is alleged that the previous panel prepared by the selection committee did not get approval of the district inspector of schools on the ground that the external expert participating in the process had been selected in violation of the recruitment procedure.
(3.) Counsel says that the same external expert was selected by the managing committee for participating in the process, and hence an order should be made restraining the authorities from proceeding further. On instructions counsel for the second respondent submits that the allegation is incorrect. He says that though name of the same gentleman was mentioned while mentioning names of the members of the selection committee, that gentleman actually did not participate in the selection process.;