Bhattacharya, J. - (1.) This is an application for review of the order dated 22nd September, 2004 passed by a Division Bench of this Court in MAT. No. 3031 of 2004/F.M.A. No. 2285 of 2004 along with CAN No. 7707 of 2004.
(2.) Alleging violation of the order dated 18th February, 2004 passed by a learned Single Judge disposing of a writ application filed by the present applicant, a contempt application was moved before the said learned Single Judge.
(3.) The learned Judge after contested hearing, ultimately, found the respondents guilty and the contempt application was disposed of by imposing penalty of fine with further direction to strictly comply with the order disposing of the writ application.;