Subhro Kamal Mukherjee, J. - (1.) A dispute arose out of the contract for provisions of seven numbers of walk-in-cooler for BVY at Minnie Bay, Port Blair.
(2.) This eight months duration contract was awarded to the contractor on August 15, 1994.
(3.) The contract was scheduled to commence on September 7, 1994; The contract was scheduled for completion by May 6,1995. However, mutually, the completion date was extended to September 23, 1995. The work was completed on September 15,1995.;