JUDGEMENT
S.R.Misra, J. -
(1.) -By means of this writ petition, petitioner challenges an order dated 27th of March, 1976 terminating services of the petitioner without assigning any reason or without giving any opportunity of Show Cause. The brief facts giving rise to this writ petition are as follows:
(2.) Petitioner alleges that he was appointed on 24th of March, 1975 as an Assistant Teacher in Science Group for Mathematics in the permanent sanctioned post on a temporary basis in pursuance of an advertisement published in the newspaper inviting application for appointment amongst others a science teacher having qualification of Bachelor Degree in science. Petitioner having applied for the said post of science teacher in Vivekananda Palli Kishore Bharati Junior High School, Vivekananda Palli, P.S. Behala, Dist 24 Paraganas. In response to the application of the petitioner, he was called in an interview along with the several other science graduate. Finally, petitioner was selected for the post and was appointed in the Junior High School. In pursuance of his selection by the appointing Authority, petitioner joined the institution as science teacher for mathematics against a permanent sanctioned post.
(3.) It was also stated that appointment letters of other Asstt. Teachers of the School namely Sri. Subrata Sirkar, B. Com. and Arun Das, B. A. dated 25.3.1975 and 30.8.1974 respectively that the Secretary issued appointment letters on identical terms. The service of the other two Asstt. Teachers of the said School appointed alongwith the petitioner were approved by the District Inspector of Schools (SE) 24 pargs. from 1.1.78 and 30.3.1974, the respective date of joining.;
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