Referred Judgements :-

COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE [REFERRED TO]
ATTORNEY GENERAL FOR NEW SOUTH WALES V. QUINN [REFERRED TO]
RE : CANADA ASSISTANCE PLAN [REFERRED TO]
RAJAT NATH ROY V. STATE OF BIHAR [REFERRED TO]
MAHISH KUMAR V. THE STATE OF BIHAR [REFERRED TO]
MD. NAGIN AHMED V. THE STATE [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF ORISSA VS. RAM CHANDRA DEV:MOHAN PRASAD SINGH DEO [REFERRED TO]
C S ROWJEE VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF PUNJAB VS. MODERN CULTIVATORS [REFERRED TO]
STATE OF ORISSA VS. BINAPAIRI DEI [REFERRED TO]
ROHTAS INDUSTRIES VS. S D AGARWAL [REFERRED TO]
STATE OF MYSORE VS. H SRINIVASMURTHY [REFERRED TO]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [REFERRED TO]
RAMJI DAYAWALA AND SONS PRIVATE LIMITED VS. INVEST IMPORT [REFERRED TO]
UNION OF INDIA VS. OSWAL WOOLLEN MILLS LTDOTHERS [REFERRED TO]
STATE OF RAJASTHAN VS. SWAIKA PROPERTIES [REFERRED TO]
KRISHAN KUMAR BALBIR SINGH VS. UNION OF INDIA [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
R NAJRAYANAN VS. UNION OF INDIA [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED TO]
SURJA VS. UNION OF INDIA [REFERRED TO]
SHRISHT DHAWAN VS. SHAW BROTHERS [REFERRED TO]
DULICHAND VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
MUKUND LAL BHANDARI VS. UNION OF INDIA [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. VINAY ENGINEERING ENTERPRISES PRIVATE LIMITED [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. UTPAL KUMAR BASU [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
MADRAS CITY WINE MERCHANTS ASSOCIATION A J JOY RAMANATHAPURAM MADURAI DISTT LIQUOR DEALERS ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
BLOOM DEKOR LIMITED BLOOM DEKOR LIMITED VS. SUBHASH HIMATLAL DESAI:ARVIND B SHETH [REFERRED TO]
TEJ SINGH VS. UNION OF INDIA [REFERRED TO]
GIRDHARI LAL VS. UNION OF INDIA [REFERRED TO]
SUKH LAL VS. UNION OF INDIA [REFERRED TO]
KAJARIA EXPORTS LTD VS. UNION OF INDIA [REFERRED TO]
PANU CHARAN VS. STATE OF ORISSA [REFERRED TO]
RAMLAL DUTTA VS. UNDER SECRETARY TO THE GOVT OF INDIA [REFERRED TO]
S PONNUSWAMY VS. GOVT OF T N [REFERRED TO]
P P CHOCKALINGA NADAR VS. GOVT OF INDIA [REFERRED TO]
S P V RAMASWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
INCOME-TAX OFFICER VS. B B MITTAL [REFERRED TO]
RAM EKBAL PRASAD VS. UNION OF INDIA [REFERRED TO]
SONE VANASPATI VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

R C GUPTA VS. INCOME TAX OFFICER [LAWS(DLH)-2006-6-11] [RELIED ON]
H M Brothers Pvt LTD VS. Union of India UOI [LAWS(CAL)-1997-2-32] [REFERRED TO]
Secretary Indian Tea Association VS. Ajit Kumar Barat [LAWS(CAL)-1999-3-10] [REFERRED TO]
MAKHAN BALA MIDDYA AND 29 ORS VS. UNION OF INDIA [LAWS(CAL)-2002-2-41] [REFERRED TO]
NIRANJAN MONDAL VS. UNION OF INDIA [LAWS(CAL)-2004-7-10] [REFERRED TO]
INDU BHUSAN JANA VS. UNION OF INDIA [LAWS(CAL)-2008-9-28] [REFERRED TO]
WEST BENGAL FREEDOM FIGHTERS ORGANIZATION VS. UNION OF INDIA [LAWS(SC)-2004-8-58] [REFERRED TO]
INDU BHUSAN JANA VS. UNION OF INDIA [LAWS(CAL)-2008-9-31] [REFERRED TO]
UNION OF INDIA VS. SHRI SHYAMAPADA PRAMANICK [LAWS(CAL)-2011-1-111] [REFERRED TO]
SONE VANASPATI VS. STATE OF BIHAR [LAWS(PAT)-1994-1-21] [REFERRED TO]
VIVEKANANDA MONDAL VS. MINATI MONDAL [LAWS(CAL)-1997-12-38] [REFERRED TO]
SMT. SUMITRA PATRA VS. UNION OF INDIA [LAWS(CAL)-2007-4-78] [REFERRED TO]