JUDGEMENT
B.P.Banerjee, J. -
(1.) The petitioner has challenged validity of the order of transfer passed on 12th May, 1992, transferring him from the post of Officer-in-Charge, Gariahat Police Station to Enforcement Branch, alleging that the said order of transfer was made in the interest of public service. Along the petitioners several other officers who were also transferred by C.O. No. 162, dated 12th May, 1995, which reads as follows : "The following transfers in the rank of Inspector of Calcutta Police (Investigating Cadre) are order with immediate effect in the interest of public service :- 1. Shri Prodyut Bikas Das (Offg.) of North Division, Additional Officer-in-Charge, Syampukur P.S. is posted as Officer-in-Charge Jorabagan P.S.
(2.) Shri Prabir Chakraborty (Offg.) of South Division, Additional Officer-in-Charge Bhowanipore P.S. is posted as Officer-in-Charge New Alipore P.S.
(3.) Shri Manas Kr. Bandyopadhyay of South Division, Officer-in-Charge New Alipore P.S., is posted as Officer-in-Charge Alipore P.S.;
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