JUDGEMENT
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(1.) Challenge in this application is the order dated 23rd December, 2009 passed by the Central Administrative Tribunal, Calcutta Bench in O.A. No. 903 of 2007 along with O.A. No. 578 of 2006 and O.A. No. 286 of 2007.
(2.) Chronology and events leading to the instant writ petition is that the applicant joined in the Railway Service on 18.5.1995 as a Trackman under SE/P.Way/KN/E. Rly. and was fully eligible for promotion as Permanent Way Supervisor as his performance was without any adverse remark in terms of Notification published on 03.6.2005 vide No. 504/6/PT. III(Dup)E/12 for the selection of P.Ws (Permanent Way Supervisors) in the pay scale of Rs. 4500/- to 7000/- in the Civil Engineering Department under Sealdah Division.
(3.) Written Test was held on 18.2.2006 at Sr. DEN(C)/SDAH Office under Eastern Railway in which 16(sixteen) numbers of persons appeared for two posts. After written test viva-voce test should have been held according to Departmental rule.;
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