INDRA PRASANNA MUKERJI,J. - (1.) This is a gratuity claim.
(2.) The writ petitioner worked in an enterprise M/s. Kusum Products Ltd., the respondent No. 2.
(3.) On or about 31st March, 2002 the affairs of the respondent -company were referred to the Board for Industrial and Financial Reconstruction under SICA, 1985.;