GLOBAL ENTERPRISE AND ORS. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND ORS.
LAWS(CAL)-2015-6-103
HIGH COURT OF CALCUTTA
Decided on June 04,2015

Global Enterprise And Ors. Appellant
VERSUS
The Board Of Trustees For The Port Of Kolkata And Ors. Respondents

JUDGEMENT

- (1.) The supplementary affidavit filed by the petitioners is taken on record.
(2.) In or about March 2015, the Kolkata Port Trust invited tenders for shore handling operation at berth Nos. 2 and 8 of the Haldia Dock Complex. The work contemplated in the tender included supply, operation and maintenance of different cargo handling equipments.
(3.) Offers could be made in ones individual capacity or by a consortium.;


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