JUDGEMENT
MIR DARA SHEKO,J. -
(1.) Let affidavit of service filed today be kept on record.
(2.) Heard Mr. Suchit Kumar Banerjee, learned advocate for the petitioners appears along with Mr. Md. Farhaduddin.
(3.) None appears on behalf of the opposite parties/defendants when the matter is taken up for hearing.;
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