JUDGEMENT
Amit Talukdar, J. -
(1.) In the mid summer night of April 27,1981 death stalked
the home of P.Ws. 4 & 6 (Parents of deceased Bablu @ Sujit) when the harbinger
of death (read appellant No. 3) called the deceased and in response to whose
call he went to meet his tryst with death at the hands of the accused.
(2.) Perhaps they could sense death, which made his elder sibling (P.W.1), his
widow (P.W.2) and his parents (P.Ws.4 & 6) trail his last journey from his
home.
(3.) In course of such trail they saw how the said Bablu @ Sujit fell prey to the
knife blows of the appellant No. 4.;
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