JUDGEMENT
Kaushik, Member, J. -
(1.) Shri Chandan Kumar Maji has filed this Original
Application with the following prayers :-
"I. To direct the respondents to reckon seniority as I.O.W. Gr. I from the
date of ad hoc promotion (4.6.93).
II. To direct the respondents to, recast the impugned seniority list of
I.O.W. Gr. I accordingly.
III. Any other order(s) as the Tribunal deems fit."
(2.) We have heard learned Counsel for representing the contesting
parties. No one has represented the respondent Nos. 4 and 5 despite due
service. We have carefully perused the pleadings and records of this case.
(3.) The factual matrix of this case is at a very narrow compass. The
applicant came to be initially appointed to the post of apprentice IOW Grade-
Ill after qualifying the selection conducted by the Railway Recruitment Board
and was posted in Khurda Road Division on 17.12.1979. He was given regular
posting on the post of IOW Grade-Ill on 20.12.1980. Subsequently,.he was
transferred from Khurda Road Division to Kharagpur Division on 11.9.1984 in
administrative interest. The applicant enjoyed his further promotion to the post
of IOW Grade-Ill with effect from 23.11.1987 on which he was regularised
with effect from 1.1.1993. Thereafter, he enjoyed his promotion to the post of
IOW Grade-l (re-designated as Sectional Engineer) on ad hoc basis w.e.f.
4.6.1993 and on regular basis from 6.6.1996. He was given the regular
promotion on passing the requisite selection.;
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