CHITTARANJAN DAS Vs. DURGAPORE PROJECT LTD
LAWS(CAL)-1994-12-28
HIGH COURT OF CALCUTTA
Decided on December 21,1994

CHITTARANJAN DAS Appellant
VERSUS
DURGAPORE PROJECT LTD Respondents

JUDGEMENT

Satyabrata Sinha, J. - (1.) This appeal is directed against an order, dated September 1, 1994, passed by a learned Single Judge of this Court whereby and whereunder the writ application filed by the writ petitioner appellant was summarily dismissed.
(2.) The facts of the matter lies in a very narrow compass.
(3.) According to the petitioner, his date of birth is September 10, 1959 which was also recorded in the register maintained by Durgapur T.N. Singh School, wherein the petitioner allegedly read from Class V;


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