S.B.Sinha, J. - (1.) This appeal is directed against the judgment and order dated 27.2.1990 passed by Monoranjan Mallick, J. whereby and whereunder the writ petition filed by the appellant was allowed in part.
(2.) The fact of the matter lies in a very narrow compass.
(3.) The appellant joined as a Clerk in the then Imperial Bank of India on 8th March, 1948. A notice to show-cause was served upon him on 17.12. 1961 for allegedly failure on his part to credit a sum of Rs. 2030.98p. which had been received by him against a bill.;