JUDGEMENT
Umesh Chandra Banerjee, J. -
(1.) This application is directed against an award passed by the Central Government Industrial Tribunal dated 14th June 1983 in pursuance of an order of reference being No. 12012/32/78-D; 11A dated 4th April 1979.
(2.) The issue referred to the Central Government Industrial Tribunal for adjudication was :- "Whether the action of the management of the State Bank of India, Local Head Office, Jivan Deep, 1, Middleton Street, Calcutta in dismissing Shri Tarun Kumar Banerjee, Cashier from the service of the bank with effect from 31st March 1977 is justified? If not, to what relief is the workman entitled?
(3.) The management of the State Bank of India dismissed Shri Tarun Kumar Banerjee with effect from 31st March 1977 on the basis of an enquiry report dated 27th February 1974 wherein the Enquiry Officer found Shri Tarun Kumar Banerjee guilty of the change of misconduct.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.