JUDGEMENT
Subrata Talukadar, J. -
(1.) An affidavit of service is filed; let the same be kept on record.
(2.) Mr. Apurba Kumar Ghosh learned advocate, appears and submits that he has already entered appearance on behalf of the private respondent no. 5 by filing his vakalatnama today under filing No. A-19546.
(3.) Office is directed to incorporate the vakalatnama filed by Mr. Ghosh in the records of this case.;
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