- (1.) Amidst the procession of matters which any Court is called upon to decide there are some which touch the conscience of the Court in deeper measure. This is one such matter.
(2.) The petitioners before this court are the parents, brother and relatives of a lady Moupia Bairi. The said Moupia Bairi is admittedly a major.
(3.) She entered into holy matrimony with the opposite party as per Hindu Rites and Customs. The said marriage was celebrated on 18.07.2012 at village- Kubai under P.S.-Gorbeta. The said marriage took place in presence of relatives of the opposite party.;