J.J.OFFSET PRINTERS Vs. ANDAMAN AND NICOBAR ADMINISTRATION
LAWS(CAL)-2014-8-46
HIGH COURT OF CALCUTTA (AT: PORT BLAIR)
Decided on August 08,2014

J.J.Offset Printers Appellant
VERSUS
ANDAMAN AND NICOBAR ADMINISTRATION Respondents

JUDGEMENT

- (1.) These two writ applications are taken up for hearing analogously as those are interrelated.
(2.) The Executive Engineer, Construction Division, Kamorta, on February 25, 2014, placed an order for supply of printing forms and registers to Central Co-operative Welfare Society, Port Blair.
(3.) On receipt of the said order, the Central Co-operative Welfare Society, outsourced the contract to R.Jagannathan Pillai, the proprietor of the J.J.Offset Printers, asking him to arrange for supply to the Executive Engineer, Kamorta, as early as possible.;


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