NEW CENTRAL BOOK AGENCY PVT LTD Vs. MADHUSRI KONAR
LAWS(CAL)-2014-11-56
HIGH COURT OF CALCUTTA
Decided on November 05,2014

New Central Book Agency Pvt Ltd Appellant
VERSUS
Madhusri Konar Respondents

JUDGEMENT

- (1.) The appeal is directed against an order dated 11th March, 2014 by which the learned Trial Court dismissed an application for injunction under Order 39 Rules 1 and 2 read with section 151 of the Code of Civil Procedure.
(2.) The facts and circumstances of the case are as follows:
(3.) The plaintiffs instituted the suit alleging that Late Dr. Durlav Chandra Dutta was the author of the books on "Gynaecology" and "Obstetrics". The author assigned the publishing rights by an agreement dated 7th November, 1981. The books have acquired international fame.;


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