Arunabha Barua, J. - (1.) This revisional application arises out of an order dated 3.1.2001 passed by the 3rd Court of Judicial Magistrate, Alipore in CGR 580 of 1987 under section 448/380 of IPC whereby evidence of prosecution has been made to be closed after taking evidence of PW. 4 on 22.2.2001 arising out of Bhowanipur P.S. Case No. 84 dated. 26.2.1987.
(2.) Heard learned Advocates for both sides. Considered.
(3.) The matter relates to a criminal case under section 448/380 IPC against the accused/opposite party Nos. 1-4 of the instant revisional application.;