JUDGEMENT
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(1.) Admittedly, the petitioner secured third position in the panel prepared
by the West Bengal Central School Service Commission under 2001 for
the post of Headmaster in Singimari C.D.High School in the District of
Jalpaiguri. It is also an undisputed fact that the respondent Nos. 6 and 7
occupied 1st and 2nd position in the said panel respectively.
(2.) It is also an admitted fact that none of the said respondent Nos. 6
and 7 accepted the offer of the school authority for appointment to the
concerned post of Headmaster in the said school in spite of successive
recommendation made by the concerned School Service Commission.
(3.) Annexure P-11 to this writ petition shows that the respondent No.
6, viz., Sribash Kumar Roy was appointed as Headmaster of Barnesh High
School in the District of Jalpaiguri. The service of the said respondent was
also approved by the concerned District Inspector of Schools with effect
from 28.12.2001 vide letter of approval issued by the concerned District
Inspector of Schools dated 15.01.2002. Similarly, the appointment of the
respondent No. 7, viz., Pratul Kr. Roy as Headmaster of Moulani
Gaiindranath Roy High School was approved by the concerned District
Inspector of Schools with effect from 21.09.2001 vide letter of approval
being Annexure 'P-12' to this writ petition issued by the District Inspector of
Schools on 18.10.2001.;
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