AJOY NATH RAY, J. - (1.) This is an appeal from a decree granting probate.
(2.) The Will was executed by one Gayaram in March 1968 and he expired in April, 1969.
(3.) The two executrices are his two daughters-in-law Kalate Devi and Mandadari Devi, wives of Fagulat and Asorfilal.;