HEADMISTRESS KALI KRISHNA BALIKA VIDYALAYA HIGHER SECONDARY SETHPUKUR Vs. CHITTARANJAN SHIL
LAWS(CAL)-2004-5-37
HIGH COURT OF CALCUTTA
Decided on May 13,2004

HEADMISTRESS, KALI KRISHNA BALIKA VIDYALAYA (HIGHER SECONDARY) SETHPUKUR Appellant
VERSUS
CHITTARANJAN SHIL Respondents

JUDGEMENT

Ashim Kumar Banerjee, J. - (1.) The appellant is the Headmistress of Kali Krishna Balika Vidyalaya (Higher Secondary), Sethpukur, Barasat in the district of 24-Parganas (North). Appellant No. 2 is the Secretary and appellant No. 3 is the Managing Committee of the said school.
(2.) Kali Krishna Balika Vidyalaya (Higher Secondary) is one of the oldest schools of Barasat. As appears from the records that the school was set up in the year 1850. The school was established by late Pyari Charan Sarkar, Kali Krishna Mitra and Nabin Kumar Mitra for imparting female education in the locality. In 1871 the management was taken up by Barasat Association, a registered society. In passage of time the school took a leading role in imparting female education in the locality.
(3.) In the year 1973, the West Bengal Primary Education Act came into force by which the primary education was taken up by the State. In course of time, the District School Board and thereafter District Primary School Council took up the administration of the primary branch of the said school in accordance with the provisions of the said Act of 1973. In view of paucity of space the primary section of the school was housed in Travour Hall whereas the secondary section was being continued at the present place.;


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