JUDGEMENT
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(1.) THIS writ petition was moved on behalf of Bhanu Pratap Gossain, the erstwhile Branch Manager, allahabad Bank, posted at Sarar Bazar Branch, New Delhi, challenging inter alia, the order of removal from service dated December 31, 1990, passed by the Assistant General Manger and Disciplinary Authority, being the respondent No. 1, which is Annexure 'g', as well as the appellate order of rejection dated May 29, 1991, communicated by covering letter dated october 28, 1991, Annexure 'o' to the Supplementary Affidavit affirmed on march 9, 1993, by the petitioner, during the pendency of the writ petition.
(2.) WHEN the writ petition was moved before this Hon'ble Court, monoranjan Mallick, J. (as His Lordship then was), by his order dated october 1, 1991, was pleased to admit the writ petition and passed directions for affidavits. Thereafter, the matter appeared before Gitesh Ranjan bhattacharjee, J. on August 12, 1992.
(3.) ULTIMATELY, on December 23, 1992, the case came up for hearing before me and it was heard on several dates and on September 17, 1993, written arguments were filed on behalf of both the parties and the judgment was reserved.;
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