ARCHANA BISWAS Vs. BYAPTI BANERJEE
LAWS(CAL)-2013-6-76
HIGH COURT OF CALCUTTA
Decided on June 27,2013

Archana Biswas Appellant
VERSUS
Byapti Banerjee Respondents

JUDGEMENT

- (1.) The hearing is concluded today.
(2.) This Court has heard the learned Advocates for the respective parties and has considered the materials on record.
(3.) This Court now proceeds to deliver the following judgement.;


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