SST MEDIA PRIVATE LIMITED Vs. OFFICER LIQUIDATOR HIGH COURT CALCUTTA
LAWS(CAL)-2013-5-65
HIGH COURT OF CALCUTTA
Decided on May 14,2013

Sst Media Private Limited Appellant
VERSUS
Officer Liquidator High Court Calcutta Respondents

JUDGEMENT

I.P.MUKERJI, J. - (1.) BRIEF FACTS: Kolkata T.V. is a fairly popular Bengali news television channel. It is run by a company, R.P. Techvision (I) Pvt. Ltd. This company operates from an area of about 10,000 sq. ft. in a premises numbered as 119, Park Street, Kolkata - 16. The building is called "White House". The owner of the property is Calcutta Business Centre.
(2.) HOW R.P. Techvision came to occupy this 10,000 sq. ft. area is quite important. Another company Xenitis Info Tech Ltd. occupied this area on or from 1st December, 2005, as a licensee of Calcutta Business Centre. The licence agreement was dated 12th December, 2005 with effect from 1st December, 2005. The licence fee was Rs.6,14,000/ - per month.
(3.) ON 21st March, 2006 Xenitis wrote to Calcutta Business Centre to allow SST Media Pvt. Ltd., their sister concern, to carry on the same business from the property. By their reply of the same date Kolkata Business Centre agreed. However, Calcutta Business Centre made it plain that SST Media Pvt. Ltd. would not be treated as a sub -lessee and that the terms and conditions of the above agreement would remain the same.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.