- (1.) Pursuant to the direction of this Court, publication was effected on 30.11.2013.
(2.) Affidavit - of - service be kept with the record.
(3.) In spite of such publication, nobody appears for the opposite party. Order dated 18.12.2012 passed in Case No. C -13912/2012 by the learned Metropolitan Magistrate, 17th Court at Calcutta dismissing the petition of complaint under Section 138 of the Negotiable Instruments Act, 1881 has been challenged.;