ASHOK KUMAR Vs. KISHORE KUMAR BHATTACHARJEE
LAWS(CAL)-2013-2-90
HIGH COURT OF CALCUTTA
Decided on February 05,2013

ASHOK KUMAR Appellant
VERSUS
Kishore Kumar Bhattacharjee Respondents

JUDGEMENT

- (1.) The learned Advocate for the respondent has completed his submissions today and thereafter the learned Advocate for the appellant has made his submissions in reply.
(2.) The hearing is concluded.
(3.) The Court now proceeds to deliver the following judgement.;


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