JUDGEMENT
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(1.) THE petitioner complains of the District Inspector of Schools having rejected the petitioner's request for a higher scale of
pay despite the petitioner having obtained a master's degree in the
subject relevant to the petitioner's appointment.
(2.) THERE appear to be conflicting judgments of this Court in the case of Tarak Chandra Roy reported at 2008(2) Cal L T 240 and
the case of Sauvik Ghosh reported at 2008(1) Cal L J 810 in the
sense that two apparently similarly -placed teachers fared differently
in the two cases. It is, however, the judgment in Sauvik Ghosh that
is the more detailed and it recognised a teacher who had obtained
higher qualifications subsequent to the appointment to be entitled
to a higher scale of pay on the basis of a government notification
notwithstanding the appointment being through the School Service
Commission.
In Sauvik Ghosh, the relevant teacher was successful at a selection test conducted by the School Service Commission in 1999.
At the time when the letter of appointment was issued to such
teacher on March 16, 2001, the teacher had appeared for the
master's examination, but the results had not been published. The
teacher was allotted the graduate scale of pay. The results of the
master's examination were published in September, 2001. The
teacher obtained the post -graduate degree; made a representation
for a higher scale of pay; the application was rejected; the writ
petition challenging the decision succeeded; and, in the appeal
arising therefrom, the Division Bench held that, in the
circumstances, the teacher was entitled to the higher scale of pay.
(3.) THE detailed judgment in Sauvik Ghosh, however, does not appear to have noticed a circular of June 3, 2002 which the
petitioner has relied on here as the basis for the petitioner's claim.
The circular provides, inter alia, that honours graduate teachers,
who had obtained post -graduate degrees in the subjects relevant to
their appointments prior to their dates of joining or had completed
their course of studies at the post -graduate level or had appeared at
the examination but the results of that examination were not
published till the dates of their joining, may be allowed the higher
scale of pay.;
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